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[Cites 0, Cited by 1] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(1) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(1)Every appointment of the Vice-Chancellor shall be made by the Chancellor from out of a panel of three names of eminent persons who possess master degree in the field of veterinary and allied sciences with minimum ten years experience as educationist or researcher or administrator in the university system as recommended by the committee referred to in sub-section (2) and such panel shall not contain the name of any member of the said Committee :Provided that preference will be given to a person who possesses doctorate qualification in veterinary and allied sciences with minimum ten years experience as educationist or researcher or administrator in the university system.