Allahabad High Court
Irfanullah vs State Of Up And 6 Others on 17 May, 2024
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2024:AHC:89855 Court No. - 10 Case :- WRIT - C No. - 16594 of 2024 Petitioner :- Irfanullah Respondent :- State Of Up And 6 Others Counsel for Petitioner :- Nabi Ullah Counsel for Respondent :- C.S.C. Hon'ble Manjive Shukla,J.
1. Learned counsel appearing for petitioner after arguing at some length prays that he may be permitted to withdraw this writ petition with liberty to file a fresh.
2. Accordingly, this writ petition is dismissed as withdrawn with liberty to file a fresh.
Order Date :- 17.5.2024 Gaurav