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Allahabad High Court

Irfanullah vs State Of Up And 6 Others on 17 May, 2024





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2024:AHC:89855
 
Court No. - 10
 

 
Case :- WRIT - C No. - 16594 of 2024
 

 
Petitioner :- Irfanullah
 
Respondent :- State Of Up And 6 Others
 
Counsel for Petitioner :- Nabi Ullah
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manjive Shukla,J.
 

1. Learned counsel appearing for petitioner after arguing at some length prays that he may be permitted to withdraw this writ petition with liberty to file a fresh.

2. Accordingly, this writ petition is dismissed as withdrawn with liberty to file a fresh.

Order Date :- 17.5.2024 Gaurav