Section 2 in The Assam Engineering (Flood Control Department) Service Rules, 1981
2. Definitions.
- In these rules, unless there is anything repugnant in the subject or context-(a)"Appointing authority" means the Governor of Assam;(b)"Board" means the Selection Board constituted under Rule 15;(c)"Commission" means the Assam Public Service Commission;(d)"Government" means the Government of Assam;(e)"Governor" means the Governor of Assam;(f)"Member" means a member of the Assam Engineering (Flood Control Department) Service;(g)"Select list" means the list as referred to in Rule 6(1)(d) and the lists finally approved by the Appointing Authority under Rule 13(6) and by the Commission under Rule 14(2);(h)"Service" means the Assam Engineering (Flood Control Department) Service; and(i)"Year" means a calendar year.
