Calcutta High Court (Appellete Side)
Smt. Sandhya Rani Kuila vs Ratan Chandra Ghosh & Ors on 19 January, 2021
Author: Shampa Sarkar
Bench: Shampa Sarkar
S/L 28 19.01.2021Court. No. 19
GB C.O. 93 of 2021 Smt. Sandhya Rani Kuila Vs. Ratan Chandra Ghosh & Ors.
(Through Video Conference) Mr. Jayanta Das, Ms. Saumita Ghosh.
... for the Petitioner.
Mr. Rabindranath Mahato.
... for the Opposite Party No.1.
On the prayer of the learned advocates for the respective parties, let this matter appear on January 27, 2021 at 2.00 p.m. (Shampa Sarkar, J.)