Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 775 in Bihar Education Code, 1961 775. Scope. - The State Government have constituted a Board of Sanskrit Education which shall exercise control and superintendence over the recognised Sanskrit institutions imparting instruction only up to Madhyama standard except tols.
