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[Cites 0, Cited by 0] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(5) in Indraprastha Institute of Information Technology Delhi Act, 2007

(5)To create and establish contractual teaching and academic positions including professor-ships, associate and assistant professor-ships, lectures-ships and others required by the Institute and to appoint persons to such positions;