Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 10 in Coinage Act, 1906 10. Power to direct coining, and to prescribe dimensions and designs.- [Repealed by the Indian Coinage (Amendment) Act, 1947 (28 of 1947), S.4.]
