Manipur High Court
State Of Manipur; & Anr vs Smt. Wahengbam Prava Devi; & Anr on 22 April, 2024
LAIREN Digitally
signed by
MAYUM LAIRENMAYU
M INDRAJEET
Item No. 63
INDRAJ SINGH
Date: IN THE HIGH COURT OF MANIPUR
EET 2024.04.26
00:01:31 AT IMPHAL
SINGH +05'30'
W.A. No. 61 of 2023
State of Manipur; & Anr.
Appellants
Vs.
Smt. Wahengbam Prava Devi; & Anr.
Respondents
BEFORE
HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI
ORDER
22.04.2024.
Siddharth Mridul, C.J.:
At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this matter is adjourned.
List on 30.04.2024.
JUDGE CHIEF JUSTICE
Indrajeet