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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(2)(iv) in The Kadi Sarva Vishwavidyalaya Act, 2007

(iv)to consider and approve the annual report and the annual statement of accounts of the University for every financial year and to appoint auditor;