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[Cites 0, Cited by 0] [Section 61(9)] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(9)(a) in The West Bengal Factories Rules, 1958

(a)effective steps shall be taken for removal or prevention of the accumulation in the air of flammable dust, gas, fume or vapour to an extent which is likely to be dangerous, and