Delhi High Court - Orders
Guru Gobind Singh Indraprashta ... vs Aditya Aggarwal & Ors on 5 February, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~2 to 10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
2
+ LPA 3/2020
GURU GOBIND SINGH INDRAPRASHTA UNIVERSITY
..... Appellant
Through: Ms. Anita Sahani, Advocate
versus
ADITYA AGGARWAL & ORS ..... Respondents
Through:
3
CM APPL. 2955, 10205, 10206 & 25056/2020 IN
+ LPA 4/2020
GURU GOBIND SINGH INDRAPRASHTA UNIVERSITY
..... Appellant
Through: Ms. Anita Sahani, Advocate
versus
MALLIKA MALHOTRA & ORS ..... Respondents
Through: Mr. Rohtash Mishra, Advocate for R-
2 to 4
4
+ LPA 5/2020 & CM APPL. 484/2020
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
..... Appellant
Through: Ms. Ekta Sikri, Advocate for Mr.
Saket Sikri, Advocate
versus
MONU SHARMA & ORS ..... Respondents
Through: Mr. Kunal M. Advocate for Mr.
Rahul Mehra, Advocate for R-3
Signature Not Verified
Digitally Signed By:PANKAJ
KUMAR LPA 3/2020 & connected matters Page 1 of 4
Location:
Signing Date:15.02.2021
22:19:06
5
+ LPA 6/2020 & CM APPL. 487/2020
GURU GOBIND SINGH INDRAPRASTH UNIVERSITY
..... Appellant
Through: Ms. Ekta Sikri, Advocate for Mr.
Saket Sikri, Advocate
versus
VALENCE KUNDRA & ORS ..... Respondents
Through: Mr. Vivek B. Saharya, Advocate for
R-1
6
+ LPA 7/2020 & CAV 10/2020
GURU GOBIND SINGH INDRAPRASTH UNIVERSITY
..... Appellant
Through: Ms. Ekta Sikri, Advocate for Mr.
Saket Sikri, Advocate
versus
SNEHIL SHREY & ORS ..... Respondents
Through
7
+ LPA 13/2020
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
..... Appellant
Through: Ms. Ekta Sikri, Advocate for Mr.
Saket Sikri, Advocate
versus
BHARAT KUMAR & ORS ..... Respondents
Through: Ms. Latika Chaudhary, Advocate for
R-2
Signature Not Verified
Digitally Signed By:PANKAJ
KUMAR LPA 3/2020 & connected matters Page 2 of 4
Location:
Signing Date:15.02.2021
22:19:06
8
+ LPA 14/2020
GURU GOBIND SINGH INDRAPRASTHA UNIVERSTIY
..... Appellant
Through: Ms. Ekta Sikri, Advocate for Mr.
Saket Sikri, Advocate
versus
VIVEK DUBEY & ORS ..... Respondents
Through: Mr. Vivek B. Saharya, Advocate for
R-1
9
+ LPA 15/2020
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
..... Appellant
Through: Ms. Ekta Sikri, Advocate for Mr.
Saket Sikri, Advocate
versus
AAYUSH SHARMA & ORS ..... Respondents
Through:
10
+ LPA 55/2020
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
..... Appellant
Through: Ms. Ekta Sikri, Advocate for Mr.
Saket Sikri, Advocate
versus
DIVIJ & ORS ..... Respondents
Through:
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
Signature Not Verified
Digitally Signed By:PANKAJ
KUMAR LPA 3/2020 & connected matters Page 3 of 4
Location:
Signing Date:15.02.2021
22:19:06
ORDER
% 05.02.2021 Proceedings in the matter have been conducted through Video Conferencing.
List these appeals on 5th March, 2021.
CHIEF JUSTICE JYOTI SINGH, J FEBRUARY 5, 2021 rd Signature Not Verified Digitally Signed By:PANKAJ KUMAR LPA 3/2020 & connected matters Page 4 of 4 Location: Signing Date:15.02.2021 22:19:06