Delhi High Court
Sarat Chander vs State Of Nct Of Delhi & Anr. on 24 May, 2013
Author: Suresh Kait
Bench: Suresh Kait
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 2022/2011
SARAT CHANDER ..... Petitioner
Through: Mr. Prem Kumar and Mr. Rakesh
Kumar, Advs.
Versus
STATE OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Pawan Sharma, Standing Counsel,
for R1.
Mr.R.N.Mittal, Sr. Adv. with
Ms. Chandrani Prasad, Adv. for R2.
CORAM:
HON'BLE MR. JUSTICE SURESH KAIT
ORDER
% 24.05.2013 For detailed orders, see Crl.M.C. No. 2019/2011.
SURESH KAIT, J.
MAY 24, 2013 sb