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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(xiv) in The Bihar Factories Welfare Officers Rules, 1952

(xiv)Where there is no separate training officer, advising the management on personal problems like training of new entrants, apprentices, instructors, supervisors and of workers on promotion and transfer from one trade or department to other trade or department;