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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(2) in Andhra Pradesh Water, Land And Trees Rules, 2004

(2)The term of the office of Non Official Members shall be three years from the date of appointment and they are entitled to the allowances as admissible to Grade - I Officers of the State.