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[Cites 0, Cited by 2] [Section 68(2)] [Section 68] [Entire Act]

State of Punjab - Subsection

Section 68(2)(e) in The Punjab Co-operative Societies Act, 1961

(e)if the decision or order was made by any other person, to the Registrar or such Additional Registrar to Joint Registrar or Deputy Registrar or Assistant Registrar as may be authorised by the Registrar in this behalf.