Patna High Court
Bipin Tiwari vs The State Of Bihar on 5 February, 2020
Author: Ashutosh Kumar
Bench: Ashutosh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.22935 of 2019
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1. Bipin Tiwari, S/o Ramayan Tiwari, R/o Village - Bisambharpur, P.S.-
Thawe, District - Gopalganj
2. Imran Ansari, S/o Kalam Ansari, R/o Village Duhauna, P.S.- Kateya, District
Gopalganj
3. Ritika Kumari, W/o Anand Kumar, R/o Village - Barauli, P.S.- Barauli,
District - Gopalganj.
4. Jagdish Ram, S/o Bhoolan Ram, R/o Village - Neori, P.S.- Barauli, District -
Gopalganj
5. Zakiya Sitara, W/o Azazul Haque, R/o Village - Sareya Narendra, P.S.-
Barauli, District - Gopalganj
6. Babita @ Babita Devi, W/o Atul Prasad Rawat, R/o Village - Rampur, P.S.-
Sidhwaniya, District - Gopalganj
7. Mala @ Mala Devi, W/o Sanjay Ray, R/o Village - Kaithavaliya, P.S.-
Vijayipur, District - Gopalganj
8. Sneha Sandilya, W/o Shailesh Kumar, R/o Village - Sadipur, P.S.-
Baikunthpur, District -Gopalganj
9. Smriti Kumari, W/o Sunil Kumar, R/o Village - Kateya, P.S.- Kateya,
District - Gopalganj
10. Bindu Kumari, W/o Upendra Kumar, R/o Village - Usri, Dighwa Dubauli,
P.S.- Baikunthpur, District - Gopalganj
11. Nayanpati Devi, W/o Jaynath Baitha, R/o Village - Sisai, P.S.- Masrakh,
District - Saran
12. Ashok Sah, S/o Suresh Sah, R/o Village - Rajapur, Gopalpur, P.S.- Gopalpur,
District - Gopalganj
13. Santosh Kumar Yadav, S/o Manager Yadav, R/o Village - Santpur, P.S.-
Majhagarh, District - Gopalganj
14. Uddeshy Kumar Ojha, S/o Jay Prakash Ojha, Resident of Village- Amhi
Bakey, P.S.- Kateya, District- Gopalganj.
15. Sandhya Devi, W/o Vinod Baitha, Resident of Village- Kateya, P.S.- Kateya,
District- Gopalganj.
16. Hemchandra Pandey, S/o Dinesh Pandey, Resident of Village- Jhilwaniya,
P.S.-Kateya, District- Gopalganj.
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17. Saima Khatoon, D/o Md. Idrish, Resident of Village- Parsauni, P.S.-
Uchkagaon, District- Gopalganj.
18. Sangita Kashyap, W/o Prabhkar Pandey, Resident of Kateya, P.S. Kateya,
District- Gopalganj.
19. Pinkil Devi, D/o Late Dudhnath Singh, Resident of Village- Gulaura, P.S.-
Gopalpur, District- Gopalganj.
20. Shagufta Praween, Wife of Md.Yunush, Resident of Navdaha, P.S.-Barauli,
District- Gopalganj.
21. Punam Devi, W/o Vinod Kumar Singh, Resident of Sishwa, P.S.-Hathuwa,
District- Gopalganj.
22. Dinesh Kumar Yadav, S/o Chandrama Yadav, Resident of Kharauni, P.O.-
Bhgawanpur, P.S. Hathuwa, District- Gopalganj.
23. Pratibha Devi, W/o DharmendraPrajapati, R/o Village - 182, Nehru Nagar,
Chakiya, P.S.- Deoria, District - Deoria
24. Ranjeeta Rai, W/o Bundi Ray, R/o Village - Basaha, P.S.- Vijaypur, District -
Gopalganj
25. Premsheela Yadav, D/o Ramsarikha Yadav, R/o Village- Maheshpur, P.S.-
Vijayipur, District-Gopalganj.
26. Pratibha Devi, W/o Kamlesh Kumar, R/o Village- Pathkhauli, P.S.-
Vijayipur, District- Gopalganj.
27. Raviya Khatun, W/o Mubarak Ansari, R/o Village- Bairiya Tola, Mehiya,
P.S.- Vijayipur, District- Gopalganj.
28. Kumari Rinku, D/o Nand kishore Prasad, R/o Sahadigari, Pagara, P.S.-
Vijayipur, District- Gopalganj.
29. Nikhat Praveen, W/o Shaheed Ansari, R/o Village- Madar, P.S.-Vijayipur,
District- Gopalganj.
30. Sangeeta Devi, W/o Chandrashekhar Kushwaha, R/o Harpur, Maheshpur,
P.S. Vijayipur, District- Gopalganj.
31. Sharda Kumari, D/o Mishri Ram, R/o Khadhi Bheria, P.S.-Kateya, District-
Gopalganj.
32. Mohammad Allauddin, S/o Md. Ramtullah, R/o Bari Masjid, Naya Quilla,
P.S.Siwan, District- Siwan.
33. Savita Devi, W/o Chandrashekhar Prajapati, R/o Bhediya, P.S.- Kateya,
District- Gopalganj.
34. Kumari Poonam, W/o Sanjay Kumar Trivedi, R/o Sirsa, P.S.-Baikunthpur,
District- Gopalganj.
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35. Gurupyari Sandhya, D/o Bhola Sah, R/o Gurmaha, Sankhe Khas, P.S.-
Uchkagaon, District- Gopalganj.
36. Pankaj Kumar Gupta, S/o Misri Sah, R/o Hasanpur Matiya, P.S.-Barauli,
District- Gopalganj.
37. Kumari Sarita Bharti, W/o Anil Kumar, R/o Sonbarsa, P.S.- Kuchaikot,
District- Gopalganj.
38. Rina Devi, W/o Sanjay Ram, R/o Eraji Koreya, Jigina Dubey, P.S.-Bhore,
District- Gopalganj.
39. Niraj Rai, W/o Binod Kumar Rai, R/o Semaria, P.S.-Kateya, District-
Gopalganj.
40. Asha Devi, W/o Sheshnath Bharti, R/o -Bikrampur, P.S.-Bhore, District-
Gopalganj.
41. Pramod Kumar Prasad, W/o Bhrigunath Prasad, R/o Village- Laxmipur, P.S.-
Mairwa, District- Siwan.
42. Shila Devi, W/o Chhote Lal, R/o Village- Bankata Mall, P.S.- Bhore,
District- Gopalganj.
43. Syed Mohammed Arman, S/o Syed Badrull Hussan, R/o Kali Bagh, P.S.-
Betiah, District- West Champaran.
44. Rani Kumari, W/o Surendra Gupta, R/o Village- Lamichaur, P.S.-Bhore,
District- Gopalganj.
45. Tulsi Devi, W/o Ramadhar Ram, R/o Village- Bakhar, Maniara, P.S.-
Kuchaikot, District- Gopalganj.
46. Anjum Ara, W/o Tauqeer Alam, R/o Village- Rudarpur, P.S.- Kateya,
District- Gopalganj.
47. Shahnaj Khatoon, W/o Imran Ansari, R/o Village- Duhauna, P.S.-Kateya,
District- Gopalganj.
48. Majid Ali, S/o Imam hasan, R/o Village- Ladhpur, P.S.-Phulwariya, District-
Gopalganj.
49. Kumari Anju @ Kumari Anju, W/o Deepak Ram, R/o Village- Sahijan
Kalan, Bhagipatti P.S.- Kateya, District- Gopalganj.
50. Shama Parveen, W/o -Qutubuddin, R/o Mohalla- PuraniChowck, P.S.-
Gopalganj Town, District- Gopalganj.
51. Shashi Bhushan Sah, S/o Mahajan Sah, R/o Village- Sarar, P.S.-Barauli,
District- Gopalganj.
52. Nirmala Devi, W/o Ashok Kumar Baitha, R/o Village- Badheji, Parsa, P.S.-
Barauli, District- Gopalganj.
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53. Dharmendra Kumar Pandey, S/o Rajendra Pandey, R/o Village- Bikrampur,
Bania Chappar, P.S.- Kuchaikot, District- Gopalganj.
54. Devanti Kumari, W/o Dhananjay Singh, R/o Village- Bagheji, P.S.-Barauli,
District- Gopalganj.
55. Md. Naushad Alam, S/o Ramjan Alam, R/o Village- Gopalpur, Bathuwa
Bazar, P.S.- Phulwariya, District- Gopalganj.
56. Roshan Ara Khatoon, W/o Abdul Sajid, R/o Village- Mishrauli, P.S.- Bhore,
District- Gopalganj.
57. Dilip Kumar Manjhi, S/o Yadunandan Manjhi, R/o Village- Rampur
Pariwad, P.S.-Bhore, District- Gopalganj.
58. Nahida Pravin, W/o Kasim Ansari, R/o Village- Bhore, P.S. Bhore, District-
Gopalganj.
59. Jayram Sah, S/o Indrasan Sah, R/o Village- Rampur, P.S.- Bhore, District-
Gopalganj.
60. Harilal Singh, S/o Jairam Singh, R/o Village- Kalyanpur, P.S.-Bhore,
District- Gopalganj.
61. Varsha Rani Tilak W/o Ajeet Jai Tilak, R/o Village- Dumar Narendra, P.S.-
Bhore, District- Gopalganj.
62. Shweta Kumari, W/o Pankaj Kumar Tiwari, R/o Village-Belahi Khas, P.S.-
Kateya, District- Gopalganj.
63. Md. Faruk, S/o Nabi Hassan Ansari, R/o Village- Khansama Tola, P.S.-
Hathuwa, District- Gopalganj.
64. Ishrat Jahan, W/o Shamshuddin, R/o Village- Mishrauli, P.S.- Bhore,
District- Gopalganj.
65. Roshan Ara, W/o Jasimul Hakue, R/o Village- Sawanhi Jagdish, P.S.-
Gopalpur, District- Gopalganj.
66. Pushpa Kumari, W/o Chunnilal Choudhari, R/o Village- Barka Baluwa, P.S.-
Manjhi, District- Saran.
67. Khalda Khatun, W/o Ashraf Ali, R/o Village- Lakhanura, P.S.- Basantpur,
District- Siwan.
68. Md. Zulfiquar Ali, S/o Fhul Mahmmad, R/o Village- Sindhwaliya, P.S.-
Sindhwaliya, District- Gopalganj.
69. Punam Kumari, W/o Akhilesh Sah, R/o Village- Bhainsahi, P.S.- Manjha
Garh, District- Gopalganj.
70. Ummekulsum Khatoon, W/o Abdul Qudduj, R/o Village- Sisai Uttar Tola,
P.S.- Goriyakothi, District- Siwan.
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71. Khaitun Nisha, W/o Md. Afroj Hussain, R/o Village- Bathuwa Bazar, P.S.-
Phulwariya, District- Gopalganj.
72. Saheb Sahani, S/o Shiv Prasad Sahani, R/o Village- Malahi Tola, P.S.-
Basantpur, District- Siwan.
73. Ashesar Bhagat, S/o Braj Mohan Bhagat, R/o Village- Baghwar, P.S.-
Sindhwaniya, District- Gopalganj.
74. Hasan Imam, S/o Dil Bahar, R/o Village- Mubarakpur, P.S.-Mubarakpur,
District- Saran.
75. Renu Kumari, W/o Nityanand Singh , R/o Village- Kusaundhi, P.S.-
Mirganj, District- Gopalganj.
76. Gyanti Devi, W/o Subhash Gond, R/o Village- Amahi Mishra, P.S.- Bhore,
District- Gopalganj.
77. Brijesh Kumar Chaurasia, S/o Surendra Prasad Chaurasia, R/o Village-
Bishunpura, P.S.- Mirganj, District- Gopalganj.
78. Kumari Suman Singh @ Kumari Suman Devi, W/o Pramod Kumar Singh,
R/o Village- Ekdanga Tola Neruai, P.S.- Mirganj, District- Gopalganj.
79. Tabassum Firdaus, D/o Ali Akbar, P.S. Gopalganj, District-Gopalganj.
80. Kumari Archana Gupta, W/o Subodh Kumar Gupta, R/o Village- Kateya,
P.S.- Kateya, District- Gopalganj.
81. Kumari Anni Mishra, D/o Krishna Kumar Mishra, R/o Village- Chhathianw,
P.S.-Bhore, District- Gopalganj.
... ... Petitioner/s
Versus
1. The State of Bihar through the Additional Chief Secretary, Department of
Education, Government of Bihar, Patna.
2. The Director, Primary Education, Government of Bihar, Patna.
3. The District Education Officer, Gopalganj.
4. The District Program Officer, Establishment, Gopalganj.
5. The District Education Officer, Gopalganj.
6. The District Education Officer, Siwan.
7. The District Programme Officer, Establishment, Siwan.
8. The District Education Officer, West Champaran.
9. The District Programme Officer, Establishment, West Champaran.
10. The District Education Officer, Saran.
11. The District Programme Officer, Establishment, Saran.
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12. The District Education Office, East Champaran.
13. The District Programme Officer, East Champaran.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Prince Kumar Mishra, Adv.
For the Respondent/s : Mr. Kameshwar Kumar (GP-17)
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CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
ORAL JUDGMENT
Date : 05-02-2020 Learned counsel for the petitioners has submitted that their cases are fully covered by the judgment dated 09.08.2019 passed in C.W.J.C. No. 16165 of 2019 (Kishor Kumar & Ors. Vs. The State of Bihar & Ors.) .
2. Considering the aforesaid submission raised on behalf of the petitioner, this writ petition is disposed off in terms of the judgment referred to above by giving direction to the Director, Primary Education, Govt. of Bihar, Patna to consider the cases of the petitioners and grant them benefit from the date of completion of training. Necessary decision in this regard with all consequential monetary benefits ought to be taken by the concerned respondent within a period of 90 days from the date of receipt/production of a copy of this Patna High Court CWJC No.22935 of 2019 dt.05-02-2020 7/7 order.
3. With the aforesaid direction and in terms of the judgment referred to above, the writ petition stands disposed off.
(Ashutosh Kumar, J) Praveen-II/-
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