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State of Uttar Pradesh - Section

Section 21 in The U.P. Government Estates Thekedari Abolition Rules, 1960

21.

An intimation shall be sent by the Collector to the Treasury Officer in G.E.T.A. Form 24 in respect of voucher books used. The Treasury Officer shall send on each day when payment is made, an intimation in G.E.T.A. Form 23 to the Collector in respect of the payments made.