Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act] NCT Delhi - Subsection Section 3(4)(iii) in The Delhi Urban Shelter Improvement Board Act, 2010 (iii)three members of the Legislative Assembly of Delhi, to be nominated by the Chairperson in consultation with the Speaker;