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State of Punjab - Section

Section 4 in Punjab Privately Managed Recognized Aided Schools Retirement Benefits Scheme, 2012

4. Benefits under the Scheme.

- The following retirement benefits shall be granted under the Scheme, namely:
(a)Superannuation pension;
(b)Death-cum-retirement gratuity;
(c)Family pension;
(d)Invalid pension;
(e)Compensation pension;
(f)Compassionate allowance; and
(g)Retiring pension.
Chapter-III