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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(5) in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Act, 2014

(5)Nothing contained in this Part shall apply to any home for women and children formed, established or managed by the Government.Part -IV Appointment of Manager, His Duties and Responsibilities.