Bombay High Court
Shri Mukund Bhavan Trust vs Assitant Commissioner Of Income Tax ... on 28 June, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
32 & 34-WP 3706-22 @ WP 2662-22.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 3706 OF 2022
WITH
WRIT PETITION NO. 2662 OF 2022
Shri Mukund Bhavan Trust ... Petitioner
Versus
Assistant Commissioner Of Income Tax
Exemption Circle, Pune & Ors. ... Respondents
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Mr.Mihir Naniwadekar with Mr. Rohan Deshpande i/b Ms.
Farzeen Khambatta, for Petitioner.
Mr. Suresh Kumar, for the Respondents-Revenue.
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CORAM: DHIRAJ SINGH THAKUR &
ABHAY AHUJA, JJ.
DATE : 28th JUNE 2022 P.C. :-
1. Time to file reply is extended by further eight weeks.
2. List on 23rd August, 2022.
3. Ad-interim relief granted by order dated 14 th March, 2022 shall continue to operate till the next date.
Digitally signed by NIKITA NIKITA YOGESH YOGESH GADGIL GADGIL Date:
2022.06.29 17:33:33 +0530 (ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR,J.) Nikita Gadgil 1/1