Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Shri Mukund Bhavan Trust vs Assitant Commissioner Of Income Tax ... on 28 June, 2022

Author: Abhay Ahuja

Bench: Dhiraj Singh Thakur, Abhay Ahuja

                                                                   32 & 34-WP 3706-22 @ WP 2662-22.doc




                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       CIVIL APPELLATE JURISDICTION

                                         WRIT PETITION NO. 3706 OF 2022
                                                     WITH
                                         WRIT PETITION NO. 2662 OF 2022

                      Shri Mukund Bhavan Trust                            ... Petitioner
                           Versus
                      Assistant Commissioner Of Income Tax
                      Exemption Circle, Pune & Ors.                       ... Respondents

                                                       ******

                      Mr.Mihir Naniwadekar with Mr. Rohan Deshpande i/b Ms.
                      Farzeen Khambatta, for Petitioner.
                      Mr. Suresh Kumar, for the Respondents-Revenue.
                                                 ******

                                                   CORAM: DHIRAJ SINGH THAKUR &
                                                           ABHAY AHUJA, JJ.

DATE : 28th JUNE 2022 P.C. :-

1. Time to file reply is extended by further eight weeks.
2. List on 23rd August, 2022.
3. Ad-interim relief granted by order dated 14 th March, 2022 shall continue to operate till the next date.

Digitally signed by NIKITA NIKITA YOGESH YOGESH GADGIL GADGIL Date:

2022.06.29 17:33:33 +0530 (ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR,J.) Nikita Gadgil 1/1