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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1) in The Orissa Glanders and Farcy Rules, 1941

(1)When an Inspector seizes a horse, he shall present to the owner or person in charge of the horse a notice of seizure in the form set forth in Schedule II, a notice in the form set forth in Schedule III and a printed copy of these rules.