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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Sikkim - Subsection

Section 10(1)(b) in The Sikkim Labour Protection Act, 2005

(b)In a case where a male worker and a female worker do the same and similar nature of work, then the employer has to pay equal remuneration without discrimination on the ground of Sex.