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State of Uttar Pradesh - Section

Section 12 in U.P. Information Department Film Photo Unit Service Rules, 1993

12. Marital status.

- A male candidate who has more than one wife living or female candidate who has married a man already having a wife living shall be ineligible for the appointment to a post in the service :Provided that the Governor may, if satisfied that there exist special grounds for doing so, exempt any person from the operation of this rule.