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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Uttar Pradesh - Subsection

Section 53(1)(b) in The U.P. Water Supply and Sewerage Act, 1975

(b)in the case of any other premises, the gross annual rent for which such premises are actually let or where the premises are not let, the gross annual rent for which the premises might reasonably be expected to be let :