Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

NCT Delhi - Subsection

Section 89(1)(xvi) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(xvi)incurring of all expenses for research, extension and training in marketing of agricultural produce;