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Supreme Court - Daily Orders

Dhaval Gopalbhai Darji vs State Of Gujarat on 2 January, 2014

6

ITEM NO.57                  COURT NO.13             SECTION IIB


              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Crl) No(s).3699/2013

(From the judgement and order dated 08/11/2012 in CRLA No.881/2007, of The
HIGH COURT OF GUJARAT AT AHMEDABAD)


DHAVAL GOPALBHAI DARJI                               Petitioner(s)

                   VERSUS

STATE OF GUJARAT                                  Respondent(s)
(With appln. for bail,exemption from filing O.T. and office report)


Date: 02/01/2014    This Petition was called on for hearing today.


CORAM :
          HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
          HON’BLE MR. JUSTICE MADAN B. LOKUR


For Petitioner(s)         Ms. Meenakshi Arora, Sr.Adv.
                       Mr. Mohit D. Ram,Adv.
                          Mr.Vasav Anantraman, Adv.

For Respondent(s)      Ms. Hemantika Wahi,Adv.
                          Mr.S. Panda, Adv.

             UPON hearing counsel the Court made the following
                                 O R D E R

The special leave petition is dismissed.





          [Usha Bhardwaj]                   [Indu Pokhriyal]
            A.R-cum-P.S.                      Court Master