Supreme Court - Daily Orders
Dhaval Gopalbhai Darji vs State Of Gujarat on 2 January, 2014
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ITEM NO.57 COURT NO.13 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl) No(s).3699/2013
(From the judgement and order dated 08/11/2012 in CRLA No.881/2007, of The
HIGH COURT OF GUJARAT AT AHMEDABAD)
DHAVAL GOPALBHAI DARJI Petitioner(s)
VERSUS
STATE OF GUJARAT Respondent(s)
(With appln. for bail,exemption from filing O.T. and office report)
Date: 02/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
HON’BLE MR. JUSTICE MADAN B. LOKUR
For Petitioner(s) Ms. Meenakshi Arora, Sr.Adv.
Mr. Mohit D. Ram,Adv.
Mr.Vasav Anantraman, Adv.
For Respondent(s) Ms. Hemantika Wahi,Adv.
Mr.S. Panda, Adv.
UPON hearing counsel the Court made the following
O R D E R
The special leave petition is dismissed.
[Usha Bhardwaj] [Indu Pokhriyal]
A.R-cum-P.S. Court Master