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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(4)(d) in The Orissa Electricity Reform Act, 1995

(d)furnish information, documents and details which the Commission may require for its own purpose or for the purposes of the Central Government or the State Government or the Central Electricity Authority.