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Delhi High Court - Orders

Fiitjee Ltd.& Anr vs Brahmos Aerospace Pvt Ltd. & Anr on 27 January, 2026

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

              $~47 to 51
              *         IN THE HIGH COURT OF DELHI AT NEW DELHI
              (47)
              +         C.O. (COMM.IPD-TM) 425/2022
                        FIITJEE LTD.& ANR                                                 .....Petitioners
                                       Through:                           Mr. Saurabh Kumar, Advocate.

                                                      versus

                        BRAHMOS AEROSPACE PVT LTD. & ANR      .....Respondents
                                    Through: Mr. Adarsh Ramanujan, Mr. Vikramjeet
                                             Singh and Mr. Parth Singh, Advocates
                                             for R-1.
                                             Mr. Siddhartha Shankar Ray, CGSC
                                             alongwith Ms. Sonali Modi and Ms.
                                             Mukul Dev, Advocates for R-2.
              (48)
              +         C.O. (COMM.IPD-TM) 426/2022
                        FIITJEE LTD. & ANR                                                .....Petitioners
                                        Through:                          Mr. Saurabh Kumar, Advocate.

                                                      versus

                        BRAHMOS AEROSPACE PVT LTD & ANR       .....Respondents
                                    Through: Mr. Adarsh Ramanujan, Mr. Vikramjeet
                                             Singh and Mr. Parth Singh, Advocates
                                             for R-1.
                                             Mr. Siddhartha Shankar Ray, CGSC
                                             alongwith Ms. Sonali Modi and Ms.
                                             Mukul Dev, Advocates for R-2.
               (49)
              +     C.O. (COMM.IPD-TM) 433/2022
                        FIITJEE LTD. & ANR                                                .....Petitioners
                                        Through:                          Mr. Saurabh Kumar, Advocate.

                                                      versus

                        BRAHMOS AEROSPACE PVT LTD. & ANR                                                .....Respondents



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/01/2026 at 20:35:42
                                                       Through:            Mr. Adarsh Ramanujan, Mr. Vikramjeet
                                                                          Singh and Mr. Parth Singh, Advocates
                                                                          for R-1.
                                                                          Mr. Siddhartha Shankar Ray, CGSC
                                                                          alongwith Ms. Sonali Modi and Ms.
                                                                          Mukul Dev, Advocates for R-2.
              (50)
              +    C.O. (COMM.IPD-TM) 462/2022
                        M/S FIITJEE LTD. & ANR                                            .....Petitioners
                                       Through:                           Mr. Saurabh Kumar, Advocate.

                                                      versus

                        BRAHMOS AEROSPACE PRIVATE LIMITED. & ANR
                                                              .....Respondents
                                    Through: Mr. Adarsh Ramanujan, Mr. Vikramjeet
                                             Singh and Mr. Parth Singh, Advocates
                                             for R-1.
                                             Mr. Siddhartha Shankar Ray, CGSC
                                             alongwith Ms. Sonali Modi and Ms.
                                             Mukul Dev, Advocates for R-2.
              (51)
              +    C.O. (COMM.IPD-TM) 598/2022
                        FIITJEE LTD.& ANR                                                 .....Petitioners
                                       Through:                           Mr. Saurabh Kumar, Advocate.

                                                      versus

                        BRAHMOS AEROSPACE PVT LTD. & ANR      .....Respondents
                                    Through: Mr. Adarsh Ramanujan, Mr. Vikramjeet
                                             Singh and Mr. Parth Singh, Advocates
                                             for R-1.
                                             Mr. Siddhartha Shankar Ray, CGSC
                                             alongwith Ms. Sonali Modi and Ms.
                                             Mukul Dev, Advocates for R-2.

                        CORAM:
                        HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                      ORDER

% 27.01.2026 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/01/2026 at 20:35:42 List on 19.05.2026.

TUSHAR RAO GEDELA, J JANUARY 27, 2026 kct This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/01/2026 at 20:35:42