Delhi High Court - Orders
Fiitjee Ltd.& Anr vs Brahmos Aerospace Pvt Ltd. & Anr on 27 January, 2026
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~47 to 51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
(47)
+ C.O. (COMM.IPD-TM) 425/2022
FIITJEE LTD.& ANR .....Petitioners
Through: Mr. Saurabh Kumar, Advocate.
versus
BRAHMOS AEROSPACE PVT LTD. & ANR .....Respondents
Through: Mr. Adarsh Ramanujan, Mr. Vikramjeet
Singh and Mr. Parth Singh, Advocates
for R-1.
Mr. Siddhartha Shankar Ray, CGSC
alongwith Ms. Sonali Modi and Ms.
Mukul Dev, Advocates for R-2.
(48)
+ C.O. (COMM.IPD-TM) 426/2022
FIITJEE LTD. & ANR .....Petitioners
Through: Mr. Saurabh Kumar, Advocate.
versus
BRAHMOS AEROSPACE PVT LTD & ANR .....Respondents
Through: Mr. Adarsh Ramanujan, Mr. Vikramjeet
Singh and Mr. Parth Singh, Advocates
for R-1.
Mr. Siddhartha Shankar Ray, CGSC
alongwith Ms. Sonali Modi and Ms.
Mukul Dev, Advocates for R-2.
(49)
+ C.O. (COMM.IPD-TM) 433/2022
FIITJEE LTD. & ANR .....Petitioners
Through: Mr. Saurabh Kumar, Advocate.
versus
BRAHMOS AEROSPACE PVT LTD. & ANR .....Respondents
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/01/2026 at 20:35:42
Through: Mr. Adarsh Ramanujan, Mr. Vikramjeet
Singh and Mr. Parth Singh, Advocates
for R-1.
Mr. Siddhartha Shankar Ray, CGSC
alongwith Ms. Sonali Modi and Ms.
Mukul Dev, Advocates for R-2.
(50)
+ C.O. (COMM.IPD-TM) 462/2022
M/S FIITJEE LTD. & ANR .....Petitioners
Through: Mr. Saurabh Kumar, Advocate.
versus
BRAHMOS AEROSPACE PRIVATE LIMITED. & ANR
.....Respondents
Through: Mr. Adarsh Ramanujan, Mr. Vikramjeet
Singh and Mr. Parth Singh, Advocates
for R-1.
Mr. Siddhartha Shankar Ray, CGSC
alongwith Ms. Sonali Modi and Ms.
Mukul Dev, Advocates for R-2.
(51)
+ C.O. (COMM.IPD-TM) 598/2022
FIITJEE LTD.& ANR .....Petitioners
Through: Mr. Saurabh Kumar, Advocate.
versus
BRAHMOS AEROSPACE PVT LTD. & ANR .....Respondents
Through: Mr. Adarsh Ramanujan, Mr. Vikramjeet
Singh and Mr. Parth Singh, Advocates
for R-1.
Mr. Siddhartha Shankar Ray, CGSC
alongwith Ms. Sonali Modi and Ms.
Mukul Dev, Advocates for R-2.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 27.01.2026 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/01/2026 at 20:35:42 List on 19.05.2026.
TUSHAR RAO GEDELA, J JANUARY 27, 2026 kct This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/01/2026 at 20:35:42