Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 150] [Entire Act] State of Assam - Subsection Section 150(2) in Rules Under the Land and Revenue Regulation (2)On the expiration of the period of 15 days a peon will be deputed with mandal of the circle and the gaonbura to take possession of the land.
