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Union of India - Section

Section 74 in The Central Motor Vehicles Rules, 1989

74. Assignment of registration marks to the vehicles belonging to the Central Government used for defence purposes.

- The authority referred to in sub-section (1) of section 60 shall assign registration marks to the vehicles belonging to the Central Government and used for defence purposes in the following manner, namely:A group of figures followed by a single capital letter, a broad arrow, not more than six figures and a capital letter or a group of letters. The registration mark shall be in English letters and Arabic numerals.State Register of Motor Vehicles