Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 140A] [Entire Act] Union of India - Subsection Section 140A(ii) in Indian Telegraph Rules, 1951 (ii)the telegrams are addressed to addressees approved for the purpose by the said Department (by a general or special order).
