Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 72 in Punjab Cinemas (Regulation) Rules, 1952

72.

The rules in this part shall apply to exhibitions given by means of touring cinematographs in places licensed temporarily.