Section 6(1)(xviii) in The Centre for Environmental Planning and Technology University Act, 2005

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State of Gujarat - Subsection

Section 6(1)(xviii) in The Centre for Environmental Planning and Technology University Act, 2005

(xviii)to delegate all or any of its powers to the President or the Director or any Committee or Sub-Committee constituted by any authority of the University or to any one or more members of the Board of the University or to any officer of the University; and

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State of Gujarat - Subsection

Section 6(1)(xviii) in The Centre for Environmental Planning and Technology University Act, 2005