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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(1) in Andhra Pradesh Electricity Regulatory Commission (Consumer's Right to Information) Regulations, 2000

(1)Notices of schedule outages may be in writing and served on the consumer in accordance with Regulation 11(3) below, or through publication in newspapers.public address system, electronic media and/ or telephone.