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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(2) in The Orissa Secretariat Service (Junior) Rules, 1981

(2)When the select list is not in force or has been exhausted and it is necessary to make appointment urgently, appointment may be made to the service on ad hoc basis till the finalisation [on the basis of gradation list referred to in Sub-rule (2) of Rule 8.] [Substituted vide Orissa Gazette Part III-A No. 50/13.12.1985.]