Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 33 in Chartered Accountants Act, 1949 33. Amendment of Section 144, Indian Companies Act, 1913 Repealed by the Repealing and Amending Act, 1952 (48 of 1952), Section 2 and Schedule I (2-8-1952).
