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[Cites 0, Cited by 0] [Section 132(1)] [Section 132] [Entire Act]

State of Chattisgarh - Subsection

Section 132(1)(iii) in The Chhattisgarh Municipal Corporation Act, 1956

(iii)specified in the Schedule to the Chhattisgarh Sthaniya Kshctron Me Mal Ke Pravesh Par Kar Adhiniyam, 1976 (No. 52 of 1976).