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[Cites 0, Cited by 0] [Section 179(1)] [Section 179] [Entire Act]

State of Chattisgarh - Subsection

Section 179(1)(d) in The Chhattisgarh Municipalities Act, 1961

(d)sell or lease the land forming such street or any part thereof or acquired for the purpose of forming such street, if not required for the purpose of such street or for any other purposes of this Act: