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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Chattisgarh - Subsection

Section 21(2)(e) in Chhattisgarh Food and Nutritional Security Act, 2012

(e)preference to public institutions or public bodies such as Panchayats, Self Help Groups, Co-operatives and prohibition of private traders in licensing of fair price shops;