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[Cites 0, Cited by 0] [Section 76(5)] [Section 76] [Entire Act]

State of West Bengal - Subsection

Section 76(5)(ii) in West Bengal Municipal (Employees' Service) Rules, 2010

(ii)Commuted leave not exceeding half the amount on half-pay leave due, may be granted on medical certificate only subject to the following conditions, namely :