Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 138] [Entire Act] State of Maharashtra - Subsection Section 138(1) in Maharashtra Public Universities Act, 2016 (1)It shall be the duty of every authority or body and officer of the university to ensure that the interests of the university are duly safeguarded.
