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[Cites 0, Cited by 1] [Entire Act]

State of Tamilnadu - Section

Section 9 in Mother Teresa Women's University Act, 1984

9. Officers of the University:-

(1)The University shall consist of the following officers,namely:-
(1)The Chancellor;
(2)The Pro-Chancellor;
(3)The Vice-Chancellor;
(4)The Registrar;
(5)The Finance Officer; and
(6)Such other persons as may be declared by the statutes to be officers of the University.