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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(12) in The Wild Life (Protection) (Orissa) Rules, 1974

(12)While hunting or trapping any wild animal, a licensee shall carry with him his licence and shall, on demand produce for inspection of such licence before any staff of the Forest Department of the State or an officer appointed under Sub-section (1) of Section 4.