Section 13(4) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016
(4)A long/medium term open access customer shall enter into a supplementary agreement for any change in the aforesaid agreements for open access supply for:(i)use of STU/ Transmission Licensee's system in the prescribed format and/ or;(ii)use of distribution system of Distribution Licensee for HT supply or standby/start up supply.
