Section 71(2)(b) in Andhra Pradesh Municipal Corporations (Conduct of Election of Members, Election Expenses and Election Petitions) Rules, 2005

[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

(b)fails or refuses to produce his identity card as required by sub-rule (3) of rule 68 he shall not be allowed to vote.

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