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[Cites 0, Cited by 0] [Section 47A(2)] [Section 47A] [Entire Act]

Union of India - Subsection

Section 47A(2)(a) in State Bank of India General Regulations, 1955

(a)The Central and Eastern Zones of the State of Uttar Pradesh shall consist of all that part of the State of Uttar Pradesh as has not been included in the Western Zone of that State as defined in clause (b) below.