Income Tax Appellate Tribunal - Chennai
Chidambaram Pillai Charitable And ... vs Ito, Exemptions Ward, Trichy on 11 December, 2019
आयकर अपील य अ धकरण, 'सी' यायपीठ, चे नई
IN THE INCOME TAX APPELLATE TRIBUNAL
'C' BENCH : CHENNAI
ी एन.आर.एस. गणेशन, या यक सद य एवं
ी इंटूर रामा राव, लेखा सद य के सम
[BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND
SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER]
M.P.No.113/CHNY/2019
(in आयकर अपील सं./I.T.A. No.3430/CHNY/2018)
नधारण वष /Assessment year : 2012-2013.
M/s. Chidambaram Pillai Charitable The Income Tax Officer,
and Educational Trust, Vs. Exemptions Ward,
C/o. Chidambaram Pillai College for Trichy.
Women Mela Kaval Kara Street,
Mannachannalur,
Trichy 641 005.
[PAN AAATC 1945N]
(अपीलाथ /Appellant) ( यथ /Respondent)
अपीलाथ# क$ ओर से/ Appellant by : Shri. S. Sridhar, Adv.
&'यथ# क$ ओर से /Respondent by : Shri. A. Soundararajan, Addl. CIT
सन
ु वाई क$ तार ख/Date of Hearing : 06-12-2019
घोषणा क$ तार ख /Date of Pronouncement : 11-12-2019
आदे श / O R D E R
PER INTURI RAMA RAO, ACCOUNTANT MEMBER
This Miscellaneous Petition is filed by the assessee seeking for recall of the Tribunal order dated 23.04.2019 in ITA :- 2 -: MP No.113/2019.
No.3430/CHNY/2018, for assessment year 2012-2013 which is passed ex-parte.
2. Having considered the matter, we are of the considered opinion that the assessee had just and reasonable cause for not entering appearance. Therefore, we are of the considered opinion that it is fit case to recall the appeal. It is ordered accordingly. The appeal is refixed for hearing on 03.03.2020. There shall be no separate notice of hearing is necessary to parties since the date is declared in the open court.
3. In the result, the Miscellaneous Petitions filed by the assessee is allowed.
Order pronounced on 11th day of December, 2019, at Chennai.
Sd/- Sd/-
(एन.आर.एस. गणेशन) (इंटूर रामा राव)
(N.R.S. GANESAN) (INTURI RAMA RAO)
या यक सद य/JUDICIAL MEMBER लेखा सद य/ACCOUNTANT MEMBER
चे नई/Chennai
.दनांक/Dated:11th December, 2019
KV
आदे श क$ & त0ल1प अ2े1षत/Copy to:
1. अपीलाथ#/Appellant 3. आयकर आयु3त (अपील)/CIT(A) 5. 1वभागीय & त न7ध/DR
2. &'यथ#/Respondent 4. आयकर आयु3त/CIT 6. गाड फाईल/GF