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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Telangana - Subsection

Section 37(1)(a) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(a)his polling officers and such persons as the Presiding Officer may, from time to time, admit for the purpose of identifying electors;