Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 23 in Delegation of Powers of Collector to Deputy or Assistant Collectors Delegation Rule 23. To make new appointments to the ports of sethsindhies and neeradies and to grant land in lieu of cash mash.
